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[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(40)(h) in The City of Nagpur Corporation Act, 1948

(h)the height and slope of the roof above the uppermost floor upon which human beings are to live or cooking operations are to be carried on and the provision of chimneys for cooking operations;