Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Punjab-Haryana High Court

Gurmeet Singh & Ors vs Nirmal Singh & Ors on 20 February, 2015

Author: Jaspal Singh

Bench: Jaspal Singh

                      IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH


                                                  FAO No.5835 of 2013 (O & M)
                                                Date of Decision: February 25, 2015


                    Gurmeet Singh & others
                                                                  ..... APPELLANTS

                                                 VERSUS

                    Nirmal Singh & others
                                                                ..... RESPONDENTS

                                                    ...

CORAM: HON'BLE MR. JUSTICE JASPAL SINGH ...

PRESENT: - Mr. Ashit Malik, Advocate, for the appellants.

Mr. Rahul Jain, Advocate, for Mr. Kuldeep Tiwari, Advocate, for respondent Nos.1 and 2. Mr. Rajbir Singh, Advocate, for Mr. Sanjeev Goel, Advocate, for respondent No.3.

. . .

Jaspal Singh, J The appeal stands decided vide separate judgment of even date rendered in FAO No.2795 of 2013 titled 'Bharti AXA General Insurance Company Limited Vs. Amarjeet Kaur & others'.


                                                                      (Jaspal Singh)
                    February 25, 2015                                     Judge
                    avin



AVIN KUMAR
2015.03.17 14:37
I attest to the accuracy and
authenticity of this document

High Court of Punjab & Haryana at Chandigarh