Section 14 in National Medical Commission (Manner of Appointment and Nomination of Members, their Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements) Rules, 2019
14. Term of office of Secretary to Commission.
- The Secretary to the Commission shall hold office for a term of four years and shall cease to hold office after attaining the age of seventy years, whichever is earlier.
