Section 3 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955
3. Societies formed by memorandum of association and registration.
- Any seven or more persons associated for any literary, scientific or charitable purpose, or for any such purpose as is described in section 32 of this Act, may by subscribing their names to a memorandum of association and filing the same with the Registrar, form themselves into a society under this Act.
