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State of West Bengal - Section

Section 32 in West Bengal Inland Fisheries Rules, 1985

32. Apex Group.

—All the Central Fish Production Groups in the State may form themselves into an Appex Group and on receipt of an application from the Group, the Director of Fisheries may register the Apex Group. The affair of the Apex Group shall be managed by a Managing Committee of not less than six and not more than twelve members to be elected every year by the affiliated Central Groups, provided teat not more than two such members may be nominated by the Government. The powers and functions of the Appex Group and its internal management shall be such may be provided in the bye-laws prepared by the Appex Group with the approval o. the Director of Fishers.