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State of Rajasthan - Section

Section 24I in University of Rajasthan Act, 1946

24I. [ The Board of Inspection Composition. [As amended by the Rajasthan Secondary Education Act, 1957.]

The Board of Inspection shall consist of the following namely :-
(i)the Vice-Chancellor;
(ii)the Director of Education, Rajasthan; and
(iii)the Deans of Faculties.]