Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(f) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(f)has refused to surrender or produce his licence or to produce the registers and other records required to be maintained under this Act or the rules, to the competent authority or any person authorised by it; or