Rajasthan High Court - Jodhpur
Om Prakash Ril vs State Of Rajasthan on 30 May, 2022
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 2214/2022
Om Prakash Ril
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Criminal Misc(pet.) No. 2391/2022
For Petitioner(s) : Mr. Ram Niwas
For Respondent(s) : Mr. AR Choudhary, PP
Mr. Ram Prakash Prajapat
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
(VACATION JUDGE) Order 30/05/2022 List the matter in the month of July, 2022, as prayed.
Interim order, if any, shall remain in currency till next date.
(DR.PUSHPENDRA SINGH BHATI), VJ 151-152 MS/ Nirmala-
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