Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(5)(e) in The Andhra Pradesh Value Added Tax Act, 2005 (e)Transfer of exempted goods on consignment basis or to branches of the VAT dealer outside the State otherwise than by way of sale;