Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Himachal Pradesh - Subsection

Section 93(1)(f) in Himachal Pradesh Co-Operative Societies Act, 1968

(f)an order made by the Registrar under section 68 apportioning the cost of the enquiry held under section 67 or an inspection made under 66;