Supreme Court - Daily Orders
Pavnesh Chandra vs Gvk Emri on 16 August, 2019
Bench: Uday Umesh Lalit, R. Subhash Reddy
ITEM NO.14 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17886/2019
(Arising out of impugned final judgment and order dated 06-05-2019
in DBSAW No.1625/2018 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
PAVNESH CHANDRA Petitioner(s)
VERSUS
GVK EMRI & ANR. Respondent(s)
(FOR ADMISSION)
Date : 16-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Ms. Charu Mathur, AOR
For Respondent(s) Mr. G. Vidya Sagar, Sr. Adv.
Mr. Syed Khaja Rahmatullah, Adv.
Mrs. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Ms. Khushboo Bari, Adv.
M/s. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 23.08.2019.
In the meantime, copy of the rejoinder filed in the High Court be placed on record.
Signature Not Verified(MUKESH NASA) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2019.08.17 COURT MASTER BRANCH OFFICER 10:03:16 IST Reason: