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Supreme Court - Daily Orders

Pavnesh Chandra vs Gvk Emri on 16 August, 2019

Bench: Uday Umesh Lalit, R. Subhash Reddy

     ITEM NO.14                                COURT NO.5               SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.17886/2019

     (Arising out of impugned final judgment and order dated 06-05-2019
     in DBSAW No.1625/2018 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     PAVNESH CHANDRA                                                     Petitioner(s)

                                                      VERSUS

     GVK EMRI & ANR.                                                     Respondent(s)

     (FOR ADMISSION)

     Date : 16-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)                    Ms. Charu Mathur, AOR

     For Respondent(s)                    Mr. G. Vidya Sagar, Sr. Adv.
                                          Mr. Syed Khaja Rahmatullah, Adv.
                                          Mrs. Nandini Gore, Adv.
                                          Ms. Sonia Nigam, Adv.
                                          Ms. Khushboo Bari, Adv.
                                          M/s. Karanjawala & Co., AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List this matter on 23.08.2019.

In the meantime, copy of the rejoinder filed in the High Court be placed on record.

Signature Not Verified

(MUKESH NASA) (SUMAN JAIN) Digitally signed by MUKESH KUMAR Date: 2019.08.17 COURT MASTER BRANCH OFFICER 10:03:16 IST Reason: