Section 52(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

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State of Maharashtra - Subsection

Section 52(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(a)where no appeal is presented under rule 51, on the day immediately following the day after the expiry of the period referred to in sub-rule (1) of rule 51, and

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State of Maharashtra - Subsection

Section 52(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967