Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 11 in The Payment And Settlement Systems Regulations, 2008

11. Management information, if applicant is a company/firm/any other entry:

(a)Name of Chief Executive:
(b)Age, Nationality, Qualifications and Experience of Chief Executive:
(c)Shares held by the Chief Executive and Directors in the applicant company: