Section 104 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001
104. Alteration in the register of layout-design agents
.-(1) A registered layout-designs agent may apply on Form LDA-3 accompanied by prescribed fee for alteration of his name, address of the place of residence, address of the principal place of business or qualifications entered in the register of layout-design agents. On receipt of such application, the Registrar shall cause the necessary alteration to be made in the register of layout-design agents.(2)Every alteration made in the register of layout-design agents shall be notified in the Official Gazette and in the journal.
