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[Cites 0, Cited by 5] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(c) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(c)order the child to perform community service under the supervision of an organisation or institution, or a specified person, persons or group of persons identified by the Board;