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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(x) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(x)one representative from the Jawaharlal Nehru Krishi Vishwavidyalaya to be appointed by State Government on the recommendation of the Vice-Chancellor.