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State of Kerala - Section

Section 78 in Mahatma Gandhi University Act 1985

78. Reservation of appointments.

- In making appointments by direct recruitment to posts in any class or category under the University or to posts of non-teaching staff in the University, the University shall mutates mutandis observe the provisions of clauses (a), (b) and (c) of rule 14 and rules 15, 16, 17 and 17A of the Kerala State and Subordinate Service Rules, 1958, as amended from time to time.[xxxxxxxxx]