Central Administrative Tribunal - Chandigarh
Ashok Kumar Gill vs Shir Shobhan Chaudhuri And Others on 5 January, 2026
1
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
CP 146/2024 IN OA 664/2021
Dated: 05.01.2026.
HON'BLE SH. SURESH KUMAR BATRA MEMBER (J)
HON'BLE MRS. RASHMI SAXENA SAHNI, MEMBER (A)
Ashok Kumar Gill S/o Ram Parkash aged 63 years, retired as
Chief Health Inspector on 31.05.2021 at Station Firozpur Cantt.,
District Firozpur (Punjab), R/o H. No. 984/B, Arjun Nagar Lado
Wali Road, Jalandhar (Punjab)-144001, Group 'B'
...Petitioner
(BY ADVOCATE: SH.K.B.SHARMA PROXY FOR SH. JAGDEEP
JASWAL)
VERSUS
1. Shri Shobhan Chaudhuri, General Manager, Northern Railway,
Baroda House, New Delhi- 110001.
2. Sanjay Sahu, Divisional Railway Manager, Northern Railway,
Firozpur Cantt, District Firozpur (Punjab) - 152004.
3. Smt. Sakshi Singh, Sr. Divisional Personnel Officer, Northern
Railway, Divisional Railway Manager, Firozpur Cantt., District
Firozpur- 152004
4. Smt. Ranjana Sehgal, Chief Medical Superintendent, Northern
Railway Divisional Hospital, Firozpur Cantt., District Firozpur
(Punjab)- 152002.
5. Shri Rajesh Ghosal, Sr. Divisional Finance Manager, Northern
Railway, Divisional Office, Firozpur (Punjab).
6. Shri Anil Sethi, Chief Staff Welfare Inspector, Northern Railway,
Divisional Office Firozpur (Punjab).
.....Respondents
(BY ADVOCATE: SH. SANJAY GOYAL SENIOR CGSC)
DINKY DINKY
BANSALBANSAL
2
O R D E R(Oral)
Per: SURESH KUMAR BATRA MEMBER (J)
MA 3144 / 2025
This application has been filed by petitioner seeking withdrawl of present CP.
Learned proxy counsel for the petitioner submits that the petitioner has assailed the impugned order by way of another OA, therefore, he does not wish to press the instant CP. MA is allowed for the reasons stated therein. CP
1. In view of order passed in MA 3144/2025, this Contempt Petition is closed.
2. Respondents are discharged from the notice of CP.
RASHMI SAXENA SAHNI SURESH KUMAR BATRA
MEMBER (A) MEMBER (J)
db
DINKY DINKY
BANSALBANSAL