8. Court-fee value and jurisdictional value to be the same in certain suits.
- Where in suits other than those referred to in the Court-fees Act, section 7, paragraphs (v), (vi) and (ix) and paragraph (x) clause (d), court-fees are payable ad valorem under the Court-fees Act, the value as determinable for the computation of court-fees and the value for purposes of jurisdiction shall be the same.
