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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Economic and Statistical Service Rules, 1973

(2)Each of the categories mentioned in sub-rule (1) shall form an independent cadre. A member of any category shall have to claim for appointment to a post in higher category except in accordance with the provisions of these Rules.