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[Cites 0, Cited by 0] [Section 52C(2)] [Section 52C] [Entire Act]

State of Tamilnadu - Subsection

Section 52C(2)(b) in Alagappa University Act, 1985

(b)With effect on and from the date specified in the order under clause (a), the persons specified in such order shall become employees of the Alagappa University and shall cease to be employees of the Madurai-Kamaraj University.