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[Cites 0, Cited by 0] [Section 25(3A)] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(3A)(iii) in The Bombay University Act, 1974

(iii)after the commencement of the Maharashtra Universities (Amendment) Act, 1988, resigns his office as such member or ceases to be such member, for any reason whatsoever, before the completion of his term of office as such member, he shall be deemed to have held office as such member for the whole of that term.]