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[Cites 0, Cited by 1] [Section 43] [Entire Act]

Bombay Presidency - Subsection

Section 43(5) in The Bombay University Act, 1974

(5)On receipt of such approval, the Executive Council shall -
(a)direct a local inquiry to be made, by a competent person or persons authorised by it in that behalf, in regard to the matters stated in sub-section (3) and such other matters as it may think necessary and relevant;
(b)make such further inquiry as may appear to it be necessary, and
(c)consider the result of such inquiry and record its opinion, after consulting the Academic Council, whether the application should be granted or rejected, in part or in whole.