Delhi High Court - Orders
Merck Sharp And Dohme Corp & Anr vs Actis Generics Pvt Ltd on 21 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 106/2021 & I.A. 3458/2021
MERCK SHARP AND DOHME CORP & ANR. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Tusha
Malhotra and Ms. Yamini Jaswal,
Advocates.
versus
ACTIS GENERICS PVT LTD ..... Defendant
Through: Mr. Gautam Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 21.10.2021 [VIA HYBRID MODE]
1. Counsel for the parties state that they would like to go for mediation.
2. List before the Delhi High Court Mediation Centre on 8th November, 2021.
3. List before the Court on 16th December, 2021.
SANJEEV NARULA, J OCTOBER 21, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:22.10.2021 20:38