Bombay High Court
Altamount Road Area Citizens Committee ... vs The State Of Maharashtra on 5 August, 2025
JPP 9. PIL 74.2013.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
JYOTI by JYOTI
PRAKASH
ORDINARY ORIGINAL CIVIL JURISDICTION
PRAKASH PAWAR
PAWAR Date: 2025.08.06
10:34:09 +0530 PUBLIC INTEREST LITIGATION NO. 74 OF 2013
Altamount Road Area Citizens Committee and Anr. ... Petitioners
V/s.
The State of Maharashtra ... Respondent
WITH
INTERIM APPLICATION (L) NO. 19120 OF 2023
IN
PUBLIC INTEREST LITIGATION NO. 74 OF 2013
Altamount Road Area Citizens Committee and Anr. ... Petitioners
V/s.
Bhuveneshwari Kumari Jadeja and Ors. ... Respondents
WITH
INTERIM APPLICATION (L) NO. 2881 OF 2023
IN
PUBLIC INTEREST LITIGATION NO. 74 OF 2013
Altamount Road Area Citizens Committee and Anr. ... Petitioners
V/s.
The State of Maharashtra and Ors. ... Respondents
_______________________________________
Mr. Darius Shroff, Senior Advocate with ms. Tanishka, Mr. Ninand and Ms.
Bijal Parikh i/b. Vis Legis Law Practice for the Petitioners
Ms. Rita K. Joshi (through V.C.), AGP for Respondent No.1 - State
Dr. Milind Sathe, Senior Advocate with Ms. Oorja Dhond i/b. Ms. Komal
Punjabi for Respondent Nos. 2 to 12 and 18 - MCGM
Ms. Aparna Kalathil with Ms. Anjali Maskar i/b. Mr. P.G. Lad for Respondent
Nos. 13 and 14 - MHADA
Mr. Pradeep Sancheti, Senior Advocate with Ms. Pallavi Bali, Mr. Parag
Kabadi and Ms. Anshita Sethi i/b. Tejas D. Deshmukh for Respondent No.15
_______________________________________
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JPP 9. PIL 74.2013.doc
CORAM : ALOK ARADHE, CJ. AND
SANDEEP V. MARNE, J.
DATE : 05 AUGUST 2025 P.C. :
1. Let the Public Interest Litigation be listed for final hearing on 2 September 2025.
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