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[Cites 0, Cited by 23] [Entire Act]

State of Rajasthan - Section

Section 31 in Rajasthan Forest Act, 1953

31. Publication of translation of such notification in neighbourhood.

- The Forest Officer shall cause a translation in Hindi of every notification issued under Section 30 to be affixed in a conspicuous place in every town and village in the neighbourhood of the forest comprised in the notification.