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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(4) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

(4)The Chairman, the Vice Chairman, the Managing Director and the Member Secretary shall be appointed by the Government upon such terms and conditions as it may think fit :Provided that the members specified under Clauses (a) and (b) of sub-section (3) may also be appointed as Chairman, Vice Chairman, Managing Director or Member Secretary :Provided further that the Managing Director and the Member Secretary shall only be an officer of the State Government not below the rank of the Joint Secretary or the Director of Animal Husbandry.