Section 136 in The Punjab Municipal Corporation Act, 1976
136. Recovery from a person about to leave the City
. - If the Commissioner has reason to believe that any person from whom any sum is due or is about to become due on account of any tax is about to move from the City, he may direct the immediate payment by such person of the sum so due or about to become due and cause a notice of demand for the same to be served on such person.
