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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(o) in Rajasthan Motor Vehicles Taxation Rules, 1951

(o)[ "Special Token" means a token issued under Rule 15-A and includes a computerised token issued on a smart card.] [Inserted by G.S.R. 45 dated 26.7.2001, published in Rajasthan Gazette E.O. Part-4(C) (I) dated 26.7.2001.]