Section 50(2) in Life Insurance Corporation of India (Staff) Rules, 1960
(2)No appeal, petition or memorial shall be addressed by any employee to the [Directors] [Substituted 'Members' by Notification No. G.S.R. 481(E), dated 7.7.2021 (w.e.f. 23.7.1960).] of the Corporation personally or to any outside authority or an authority not prescribed in these Regulation or in the Life Insurance Corporation Act.Chapter - IV Pay and Allowances
