[Cites 0, Cited by 0]
[Section 3]
[Entire Act]
State of Haryana - Subsection
Section 3(2) in The Haryana Special Economic Zone Act, 2005
| (a) | Secretary to Government, Haryana, Industries and CommerceDepartment | Chairman |
| (b) | Director, Town and Country Planning Department | Member |
| (c) | Managing Director, Haryana State Industrial DevelopmentCorporation | Member |
| (d) | Managing Director, Haryana Vidyut Prasaran Nigam | Member |
| (e) | Engineer-in-Chief, Irrigation Department | Member |
| (f) | Representative of Finance Department not below the rank ofJoint Secretary | Member |
| (g) | Concerned Managing Director, Uttar Haryana Bijli Vitran Nigamor Dakshin Haryana Bijli Vitran Nigam | Member |
| (h) | Director, Industries and Commerce Department | Member-Secretary |