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Union of India - Section

Section 73 in The Finance Act, 2018

73. Amendment of section 30.

- In the Customs Act, in section 30, in sub-section (1),-
(i)after the words "imported goods", the words "or export goods" shall be inserted;
(ii)for the words "the prescribed form", the words "such form and manner as may be prescribed" shall be substituted.