Punjab-Haryana High Court
Nirankari Baba Gurbachan Singh ... vs Meenakshi Yadav And Ors on 1 June, 2023
Bench: Arun Palli, Mahabir Singh Sindhu
Neutral Citation No:=2023:PHHC:080593-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
LPA-732-2023 (O&M)
Date of decision : 01.06.2023
Nirankari Baba Gurbachan Singh Memorial College ....Appellant
Versus
Meenakshi Yadav and others ....Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU
Present: Mr. R.K. Kapoor, Advocate, and
Mr. Shobit Phutela, Advocate,
for the appellant.
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ARUN PALLI, J. ( Oral ) Learned counsel for the appellant submits, at the outset, that in context of the grounds raised in the appeal, it would rather be expedient to move the learned Single Judge by filing a review application. Thus, he submits that he be permitted to withdraw the appeal with liberty to move an appropriate application before the learned Single Judge.
Dismissed as withdrawn, with the liberty prayed for.
(ARUN PALLI) JUDGE (MAHABIR SINGH SINDHU) JUDGE June 01, 2023 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 2 ::: Downloaded on - 02-06-2023 06:01:20 ::: Neutral Citation No:=2023:PHHC:080593-DB Neutral Citation No:=2023:PHHC:080593-DB 2 of 2 ::: Downloaded on - 02-06-2023 06:01:21 :::