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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the room shall be adequately lighted and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition;