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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(3)Four copies of the abstracts and statements shall be furnished to the authority in accordance with sub-section (1) of section 15 of the Act, and one of the four copies so furnished shall be signed by the persons as mentioned in sub-section (2) of section 15 of the Act.