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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2) in The Coal Mines Regulations, 2011

(2)The driver shall ensure that the vehicle is not overloaded and that the material is not loaded in a truck or dumper so as to project horizonta1ly beyond the sides of its body and that any material projecting beyond the front or rear is indicated by a red flag during day and by red light after day light hours.