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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(xiii) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(xiii)[ recommend to the Executive Council for creation, restructuring or closure of divisions, schools, centres, and departments of the Institute, with appropriate infrastructure;] [Substituted 'make recommendations to the Executive Council with regard to the creation or restructuring of divisions, centres and departments of the Institute' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]