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Union of India - Section
Section 24 in The Plantations Labour Act, 1951
24. [ Prohibition of employment of Children.-
No child shall be employed to work in any plantation.]| Prior to addition section 24 read as -24. Prohibition of employment of young children.-[Omitted by the Child Labour (Prohibition and Regulation) Act,1986 (61of1986),section24 (w.e.f.23-12-1986)]. |