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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 24 in The Plantations Labour Act, 1951

24. [ Prohibition of employment of Children.-

No child shall be employed to work in any plantation.]
Prior to addition section 24 read as -24. Prohibition of employment of young children.-[Omitted by the Child Labour (Prohibition and Regulation) Act,1986 (61of1986),section24 (w.e.f.23-12-1986)].