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State of Chattisgarh - Section

Section 31 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

31. Faculties.

(1)The University shall have such faculties as may be prescribed by the Statutes.
(2)Each faculty shall consist of such members and shall have such powers and perform such duties as may be prescribed by the Statutes.