Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(3) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000 (3)Matters not covered by sub-regulations (1) and (2) above shall be governed by such order as the Government may deem proper to issue.
