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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(11) in The Bihar Motor Vehicles Rules, 1992

(11)Mobile Squad Constables shall exercise the powers of a Police Officer under clause (a) of sub-section (1) of Section 132 of the Act.The Enforcement Inspector/Enforcement Sub-Inspector and Mobile Squad Constables shall wear the uniform prescribed in the Sixth Schedule to these Rules.First ScheduleForm-P.C.A.T.[See Rule 4 (2)]Application for preliminary test of competence of drive/test for grant of authorisation to drive transport vehicleTo,The Licensing Authority,Full name and address of the applicant......................................................................................................................................