Calcutta High Court (Appellete Side)
Mausumi Patra vs The State Of West Bengal & Ors on 24 April, 2023
Author: Aniruddha Roy
Bench: Aniruddha Roy
Court No. 22 IN THE HIGH COURT AT CALCUTTA
24.4.2023 Constitutional Writ Jurisdiction
(Item No. 136)
Appellate Side
(AB)
W.P.A. 9924 of 2022
Mausumi Patra
VS
The State of West Bengal & Ors
Mr. Sudip Ghosh Chowdhury
.... For the petitioner
Mr. Sourav Mitra
Mr. Suman Dey
.... For respondent No. 3
Mr. B. Tripathy .... For School Authority On the prayer of Mr. Sudip Ghosh Chowdhury, learned counsel for the petitioner this writ petition shall appear under the heading "Motion" in the monthly list of July, 2023.
(Aniruddha Roy, J.)