Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 512] [Entire Act] Union of India - Section Section 77 in The Indian Evidence Act, 1872 77. Proof of documents by production of certified copies. Such certified copies may be produced in proof of the contents of the public documents or part of the public documents of which they purport to be copies.
