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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(2)(b) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(b)The following objections have been received regarding entries in electoral roll for the electoral Ward No.............of...........Municipality/N.A.C./Corporation.