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Calcutta High Court (Appellete Side)

Rabin Tudu vs State Of West Bengal & Ors on 24 November, 2021

Author: Harish Tandon

Bench: Harish Tandon

04   24.11.21                   W.P.A. 13628 of 2018
to    Ct. No. 4
16   Ab/Saswata                         with
                                   WPO 41/2020
                                        with
                                   WPO 306/2020
                                        Rabin Tudu
                                            Vs.
                               State of West Bengal & Ors.
                                        With
                                W.P.A. 3181 of 2020
                                    Jagannath Sardar
                                            Vs.
                                State of West Bengal & Ors.
                                          with
                                W.P.A. 23626 of 2018
                                           +
                  I.A. No. CAN 1 of 2018 (Old No. CAN 5851 of 2018)
                                 Kamala Kanta Hansda
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                W.P.A. 23628 of 2018
                                     Sandip Mandal
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                W.P.A. 5515 of 2020
                                         +
                                  WPO 41 of 2020
                                 WPO 306 of 2020
                                     Debabrata Kanji
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                 M.A.T. 378 of 2021
                                       Supriya Ray
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                 M.A.T. 379 of 2021
                                    Ratan Lal Halder
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                 M.A.T. 380 of 2021
                                     Jyotirmay Jana
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                W.P.A. 15707 of 2021
                                 Sujata Mukhopadhyay
                                           Vs.
                               State of West Bengal & Ors.
                                        With
                                W.P.A. 5518 of 2020
                                   Shrabanti Debnath
                                           Vs.
                               State of West Bengal & Ors.
                                          With
                                            2




         W.P.A. 5519 of 2020
            Anasuya Bodhak
                   Vs.
       State of West Bengal & Ors.
                 With
         W.P.A. 5522 of 2020
         Supriya Mukhopadhyay
                   Vs.
       State of West Bengal & Ors.
                With
        W.P.A. 17476 of 2021
        IA No. CAN 1 of 2021
          Krishna Bera (Baidya)
                   Vs.
       State of West Bengal & Ors.
               ---------------

Mr. Bikash Ranjan Bhattacharya Mr. Partha Sarkar Mr Abhijit Basu ....for the petitioners in WPA 13628/2018, WPA 3181/2020 & WPA 23628/2018 Mr. Anindya Bose, Mr. Diptendy Mondal.

... for the petitioner in WPA 23626 of 2018 Mr. Partha Sarathi Bhattacharyya, Mr. Partha Sardar, Mr. Abhijit Basu.

... for the petitioner/appellant in WPA 23628 of 2018 & MAT 378 of 2021 to MAT 380 of 2021 Mr. Subir Sanyal, Mr. Ratul Biswas, Ms. Sumouli Sarkar, Mr. Sagnik Roy Chowdhury, Mr. Ishan Bhattacharyya.

... for the petitioner in WPA 15707 of 2021 Mr. Ekramul Bari Syed Mansur Ali Ms. Tanuja Basak Sk. Imtiaj Uddin ....for the petitioners in WPA 5515/2020, WPA 5518/2020 & WPA 5519/2020 3 Mr. S. N. Mookherjee, Ld. Adv. Gen., Mr. Anirban Ray, Mr. Raja Saha, Mr. Abhishek Prasad, Mr. Samim Ul Bari, Mr. Swapan Kumar Datta Mr. Dipankar Dasgupta Mr. Santanu Kumar Mitra.

... for the State.

Dr. Sutanu Kumar Patra, Mr. Kanak Kiran Bandyopadhyay, Ms. Supriya Dubey.

... for the Central School Service Commission Ms. Koyeli Bhattacharyya.

... for the WBBSE in WPA 5515 of 2020 to WPA 5522 of 2020 ... for the WBCSSC in WPA 17476 of 2021 Mr. Atarup Banerjee, Mr. Mrityunjoy Chatterjee.

... for the respondent nos. 8 & 9 in WPA 5515 of 2020, WPA 5518 of 2020 To WPA 5522 of 2020.

Let the affidavits-in-opposition filed by the School Service Commission in connection with W.P.A. 5522 of 2020, W.P.A. 5515 of 2020, W.P.A. 5518 of 2020, W.P.A. 5519 of 2020, W.P.A. 15707 of 2021, W.P.A. 23626 of 2018, W.P.A. 23628 of 2018 and W.P.A. 3181 of 2020 be taken on record.

Affidavits-in-reply filed by the petitioners in connection with W.P.A. 15707 of 2021 and W.P.A. 17476 of 2021 be also taken on record.

4

The matters were heard extensively. Both the sides are requested to make compilation of the report intended to be relied upon.

Furthermore, the learned Advocate General is requested to take instructions, whether the department is intended to take any coercive action against the persons who have not joined the transferred post as yet.

Let these matters be taken up tomorrow (25.11.2021) at the first sitting of the Court.

(Harish Tandon, J.) (Rabindranath Samanta, J.)