Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Indian Stamp (Orissa Amendment) Act, 2001 8. Repeal of Orissa Act, 32 of 1970. - The Orissa Additional Stamp Duty Act, 1970 is hereby repealed.
