Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Allahabad High Court

M/S Madhu Colonizers Pvt. Ltd. Thru' Its ... vs State Of U.P. Thru' Secry., Urban ... on 1 April, 2013

Bench: Shiva Kirti Singh, Dilip Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 62588 of 2010
 

 
Petitioner :- M/S Madhu Colonizers Pvt. Ltd. Thru' Its M.D.
 
Respondent :- State Of U.P. Thru' Secry., Urban Planning And Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- C.S.C.,A.K.Mishra,Q.H. Siddiqui
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.
 

Heard learned counsel for the parties. Dictation of judgment could not be completed.

Put up on 2nd April, 2013 at 3.00 P.M. for further dictation of the judgment.

Order Date :- 1.4.2013 SK