Allahabad High Court
M/S Madhu Colonizers Pvt. Ltd. Thru' Its ... vs State Of U.P. Thru' Secry., Urban ... on 1 April, 2013
Bench: Shiva Kirti Singh, Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 62588 of 2010 Petitioner :- M/S Madhu Colonizers Pvt. Ltd. Thru' Its M.D. Respondent :- State Of U.P. Thru' Secry., Urban Planning And Others Petitioner Counsel :- M.K. Gupta Respondent Counsel :- C.S.C.,A.K.Mishra,Q.H. Siddiqui Hon'ble Shiva Kirti Singh,Chief Justice Hon'ble Dilip Gupta,J.
Heard learned counsel for the parties. Dictation of judgment could not be completed.
Put up on 2nd April, 2013 at 3.00 P.M. for further dictation of the judgment.
Order Date :- 1.4.2013 SK