Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 12 in Meghalaya transfer of Land (Regulation) Act, 1971 12. Bar or suit in Civil Court. - No suit shall be brought in any civil court to set aside or modify any order made under this Act.
