Section 9(2)(b) in Public Debt Rules, 1946

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Union of India - Subsection

Section 9(2)(b) in Public Debt Rules, 1946

(b)In the case of stock of a loan of a State Government, at any other office of the Reserve Bank of India or any agency or sub-agency thereof conducting Government treasury business in the State concerned or at any non-banking treasury or sub-treasury within that State.

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Union of India - Subsection

Section 9(2)(b) in Public Debt Rules, 1946