Section 50(1)(a) in Delhi Sales Tax Act, 1975

[Cites 0, Cited by 1] [Section 50(1)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(1)(a) in Delhi Sales Tax Act, 1975

(a)holds, gives, produces or accepts a declaration under the second proviso to clause (a) of sub-section (2) of section 4, or under the first proviso to section 5, which he knows or has reason to believe to be false; or

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 50(1)(a) in Delhi Sales Tax Act, 1975